Punjab Vidhan Sabha
16th Legislative Assembly
| Sr. No | Title | English | Punjabi |
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| 1 | BILL NO. 6-PLA-2026 THE PUNJAB PRISONS AND CORRECTIONAL SERVICES BILL, 2026 |
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| 2 | BILL No. 5-PLA-2026 THE JAAGAT JOT SRI GURU GRANTH SAHIB SATKAR (AMENDMENT) BILL, 2026 |
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| 3 | B.No. 4-PLA-2026 The Shri Guru Teg Bahadur World Class University, Punjab Bill, 2026 |
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| 4 | Bill No. 3-PLA-2026, The Punjab Regulation of Crusher Units, And Stockists And Retailers (Amendement) Bill, 2026 |
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| 5 | Bill No. 1-PLA-2026, (The Punjab Appropriation (No. 1) Bill, 2026 |
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| 6 | Bill No. 2-PLA-2026, (The Punjab Appropriation (No. 2) Bill, 2026 |
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| 7 | Bill No. 15-PLA-2015 (The Punjab Assembly Speaker's and Deputy Speaker's Salary Amendment Bill) |
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| 8 | Bill No. 14-PLA-2015 (The East Punjab Ministers Salaries Amendment Bill ) |
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| 9 | Bill No.-27-PLA-2025, The Indian Stamp (Punjab Second Amendment) Bill, 2025 |
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| 10 | Bill No.-28-PLA-2025, The Punjab Abadi Deh (Record of Rights) Amendment Bill, 2025 |
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| 11 | Bill No.-29-PLA-2025, The Punjab Land Revenue (Amendment) Bill, 2025 |
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| 12 | BILL NO. 21 PLA 2025, THE SEEDS (PUNJAB AMENDMENT) BILL, 2025 |
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| 13 | BILL NO. 22 PLA 2025, THE PUNJAB RIGHT TO BUSINESS (AMENDMENT) BILL, 2025 |
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| 14 | BILL N0. 24-PLA-2025 THE PUNJAB APARTMENT AND PROPERTY REGULATION (AMENDMENT) BILL, 2025 |
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| 15 | BILL NO. 23-PLA-2025 THE PUNJAB GOODS AND SERVICES (AMENDMENT) BILL, 2025 |
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| 16 | BILL NO. 25-PLA-2025 THE PUNJAB CO-OPERATIVE SOCIETIES (AMENDMENT) BILL, 2025 |
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| 17 | BILL NO. 26-PLA-2025 THE PUNJAB TOWN IMPROVEMENT (AMENDMENT) BILL, 2025 |
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| 18 | BILL NO 18 PLA 2025, THE PUNJAB APPROPRIATION ACTS (REPEAL) BILL, 2025 |
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| 19 | BILL NO 19 PLA 2025, THE PUNJAB PREVENTION OF OFFENCES AGAINST HOLY SCRIPTURES BILL, 2025 |
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| 20 | BILL NO. 17 PLA 2025, THE PUNJAB STATE DEVELOPMENT TAX (AMENDMENT) BILL, 2025 |
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| 21 | BILL NO 12 PLA 2025, THE RAYAT BAHRA PROFESSIONAL UNIVERSITY HOSHIARPUR BILL, 2025 |
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| 22 | BILL NO 13 PLA 2025, THE C.G.C UNIVERSITY, MOHALI BILL, 2025 |
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| 23 | BILL NO 14 PLA 2025, THE PUNJAB SHOPS AND COMMERCIAL ESTABLISHMENTS (AMENDMENT) BILL, 2025 |
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| 24 | BILL NO 15 PLA 2025, THE PUNJAB LABOUR WELFARE FUND (AMENDMENT) BILL, 2025 |
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| 25 | BILL NO 16 PLA 2025, THE PREVENTION OF CRUELTY TO ANIMALS (PUNJAB AMENDMENT) BILL, 2025 |
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| 26 | BILL No.-11-PLA-2025, THE PUNJAB LAW OFFICERS (ENGAGEMENT) AMENDMENT BILL, 2025 |
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| 27 | BILL No.-10-PLA-2025, THE PUNJAB REGULATION OF CRUSHER UNITS, AND STOCKISTS AND RETAILERS BILL, 2025 |
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| 28 | BILL NO 8 PLA 2025, THE INDIAN STAMP (PUNJAB AMENDMENT) BILL, 2025 |
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| 29 | BILL NO 9 PLA 2025, THE TRANSFER OF PRISONERS (PUNJAB AMENDMENT) BILL, 2025 |
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| 30 | BILL NO 7 PLA 2025, THE PUNJAB APPROPRIATION (No 2) Bill, 2025 |
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| 31 | BILL NO 6 PLA 2025 THE PUNJAB APPROPRIATION (NO.1) BILL, 2025 |
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| 32 | BILL NO 1 PLA 2025 THE PUNJAB WATER RESOURCES (MANAGEMENT AND REGULATION) AMENDMENT BILL, 2025 |
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| 33 | BILL NO 6 PLA 2024 |
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| 34 | BILL NO 7 PLA 2024 |
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| 35 | BILL NO 10 PLA 2024 |
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| 36 | BILL NO 8 PLA 2024 |
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| 37 | BILL NO 9 PLA 2024 |
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| 38 | BILL NO 11 PLA 2024 |
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| 39 | BILL NO 5 PLA 2024 |
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| 40 | BILL NO.4-PLA-2024 |
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| 41 | BILL NO.2-PLA-2024 |
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| 42 | BILL NO.3-PLA-2024 |
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| 43 | BILL No.-20-PLA-2023, THE PUNJAB CANAL AND DRAINAGE BILL, 2023 |
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| 44 | BILL NO.17-PLA-2023 |
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| 45 | BILL NO 18 PLA 2023 The Punjab Fiscal Responsibility and Budget Management Amendment Bill 2023 |
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| 46 | BILL NO 19 PLA 2023 THE INDIAN STAMP PUNJAB AMENDMENT BILL 2023 |
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| 47 | THE TRANSFER OF PROPERTY (PUNJAB AMENDMENT) BILL, 2023 |
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| 48 | THE REGISTRATION (PUNJAB AMENDMENT) BILL, 2023 |
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| 49 | BILL NO.10-PLA-2023,THE PUNJAB POLICE AMENDMENT BILL,2023. |
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| 50 | BILL NO.11-PLA-2023,THE PUNJAB AFFILIATED COLLEGES(SECURITY OF SERVICE) AMENDMENT BILL,2023. |
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| 51 | Bill No.8-PLA-2023,THE SALARIES AND ALLOWANCES OF CHIEF WHIP IN PUNJAB LEGISLATIVE ASSEMBLY BILL,2023 |
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| 52 | Bill No.7-PLA-2023,THE PUNJAB STATE COMMISSION FOR SCHEDULED CASTES(AMENDMENT) BILL,2023 |
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| 53 | BILL NO.9-PLA-2023,THE PUNJAB AGRICULTURAL PRODUCE MARKETS(AMENDMENT)BILL,2023 |
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| 54 | Bill No.6-PLA-2023,THE PUNJAB APPROPRIATION(NO.3) BILL,2023 |
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| 55 | BILL NO. 5-PLA-2023, THE PUNJAB APPROPRIATION(NO.2)BILL,2023 |
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| 56 | BILL NO. 4-PLA-2023, THE PUNJAB APPROPRIATION(NO.1)BILL,2023 |
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| 57 | BILL NO. 9-PLA-2022, THE PUNJAB STATE VIGILANCE COMMISSION (REPEAL) BILL, 2022 |
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| 58 | BILL NO. 10-PLA-2022, THE PUNJAB VILLAGE COMMON LANDS (REGULATION) AMENDMENT BILL, 2022 |
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| 59 | BILL NO. 11-PLA-2022, THE PUNJAB GOODS AND SERVICES TAX (AMENDMENT) BILL, 2022 |
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| 60 | BILL NO.5-PLA-2022, The Punjab Rural Development(Amendment) Bill, 2022 |
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| 61 | BILL No.-6-PLA-2022, The Punjab Agricultural Produce Markets (Amendment)Bill, 2022 |
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| 62 | BILL No.-7-PLA-2022, THE PUNJAB STATE LEGISLATURE MEMBERS (PENSION AND MEDICAL FACILITIES REGULATION) AMENDMENT BILL, 2022 |
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| 63 | BILL No.-8-PLA-2022, THE PUNJAB FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) BILL, 2022 |
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| 64 | BILL NO.4-PLA-2022, The Punjab Appropriation (No.2) Bill, 2022. |
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| 65 | BILL No. 1-PLA-2022, THE PUNJAB APPROPRIATION BILL, 2022 |
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| 66 | BILL No. 2-PLA-2022, THE PUNJAB APPROPRIATION (VOTE-ON-ACCOUNT) BILL, 2022 |
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| 67 | BILL No. 27-PLA-2021, THE PLAKSHA UNIVERSITY, PUNJAB BILL, 2021 |
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| 68 | BILL No. 28-PLA-2021, THE LAMRIN TECH SKILLS UNIVERSITY, PUNJAB BILL, 2021 |
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| 69 | BILL No. 29-PLA-2021, THE PUNJAB RIGHT TO BUSINESS (AMENDMENT) BILL, 2021 |
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| 70 | BILL NO.30-PLA-2021 , THE PUNJAB GOODS AND SERVICES TAX (AMENDMENT) BILL, 2021 |
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| 71 | BILL NO.31-PLA-2021, THE PUNJAB OFFICIAL LANGUAGE (AMENDMENT) BILL, 2021 |
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| 72 | BILL No. 32-PLA-2021, THE PUNJAB LEARNING OF PUNJABI AND OTHER LANGUAGES (AMENDMENT) BILL, 2021 |
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| 73 | BILL No. 33-PLA-2021, THE PUNJAB AFFILIATED COLLEGES (SECURITY OF SERVICE) AMENDMENT BILL, 2021 |
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| 74 | BILL No. 34-PLA-2021, THE PUNJAB ONE TIME VOLUNTARY DISCLOSURE AND SETTLEMENT OF BUILDING CONSTRUCTED IN VIOLATIONS OF THE BUILDINGS BYE-LAWS BILL, 2021 |
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| 75 | BILL No. 35-PLA-2021, THE PUNJAB AGRICULTURAL PRODUCE MARKETS (AMENDMENT) BILL, 2021 |
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| 76 | BILL No. 36-PLA-2021, THE PUNJAB CONTRACT FARMING (REPEAL) BILL, 2021 |
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| 77 | BILL No. 37-PLA-2021, THE PUNJAB (INSTITUTIONS AND OTHER BUILDINGS) TAX (REPEAL) BILL, 2021 |
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| 78 | BILL No. 38-PLA-2021, THE PUNJAB PROTECTION AND REGULARISATION OF CONTRACTUAL EMPLOYEES' BILL, 2021 |
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| 79 | BILL No. 5-PLA-2021, THE INDIAN PARTNERSHIP (PUNJAB AMENDMENT) BILL, 2021 |
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| 80 | BILL No. 4-PLA-2021, THE AMITY UNIVERSITY, PUNJAB BILL, 2021 |
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| 81 | BILL No. 6-PLA-2021 , THE PUNJAB BUREAU OF INVESTMENT PROMOTION (AMENDMENT) BILL, 2021 |
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| 82 | BILL No. 7-PLA-2021, THE APPROPRIATION BILL, 2021 |
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| 83 | BILL No. 8-PLA-2021, THE PUNJAB PRISONS (PUNJAB AMENDMENT) BILL, 2021 |
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| 84 | THE PUNJAB FISCAL RESPONSIBILITY AND BUDGET MANGEMENT (AMENDMENT) BILL, 2021 |
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| 85 | THE PUNJAB APARTMENT OWNERSHIP (AMENDMENT) BILL, 2021 |
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| 86 | THE PUNJAB OFFICIAL LANGUAGE (AMENDMENT) BILL,2021 |
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| 87 | THE PUNJAB LEARNING OF PUNJABI AND OTHER LANGUAGE (AMENDMENT) BILL, 2021 |
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| 88 | THE PUNJAB AFFILIATED COLLEGES (SECURITY OF SERVICE) AMENDMENT BILL,2021 |
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| 89 | BILL NO. 34-PLA-2021, THE PUNJAB ONE TIME VOLUNTARY DISCLOSURE AND SETTLEMENT OF BUILDING CONSTRUCTED IN VIOLATION OF THE BUILDING BILL, 2021 |
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| 90 | THE PUNJAB AGRICULTURAL PRODUCE MARKETS (AMENDMENT) BILL,2021 |
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| 91 | THE PUNJAB CONTRACT FARMIING (REPEAL) BILL, 2021 |
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| 92 | THE PUNJAB CO-OPRATIVE SOCIETIES (AMENDMENT) BILL,2021 |
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| 93 | THE PUNJAB EXCISE (AMENDMENT) BILL, 2021 |
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| 94 | THE PUNJAB EDUCATION (POSTING OF TEACHERS IN DISADVANTAGEOUS AREAS) BILL, 2021 |
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| 95 | THE PUNJAB VILLAGE COMMAN LANDS (REGULATION) AMENDMENT BILL,2021 |
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| 96 | THE PUNJAB REGIONAL AND TOWN PLANNING AND DEVELOPMENT (AMENDMENT) BILL, 2021 |
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| 97 | THE PUNJAB APARTMENT AND PROPERTY REGULATION (AMENDMENT) BILL,2021 |
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| 98 | THE PUNJAB ANTI RED TAPE BILL, 2021 |
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| 99 | THE SARDAR BEANT SINGH STATE UNIVERSITY BILL, 2021 |
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| 100 | THE PUNJAB MOTOR VEHICLES TAXATION (AMENDMENT) BILL, 2021 |
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| 101 | THE PUNJAB ABADI DEH (RECORD OF RIGHTS) BILL, 2021 |
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| 102 | THE PUNJAB APPROPRIATION (NO.2) BILL, 2021 |
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| 103 | THE PUNJAB FRUIT NURSERIES (AMENDMENT) BILL, 2021 |
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| 104 | THE PUNJAB RENEWABLE ENERGY SECURITY, REFORM, TERMINATION AND RE-DETERMINATION OF POWER TARIFF BILL, 2021 |
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| 105 | THE PUNJAB FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (SECOND AMENDMENT) BILL, 2021 A BILL |
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| 106 | THE PUNJAB ENERGY SECURITY, REFORM, TERMINATION AND REDETERMINATION OF POWER TARIFF BILL, 2021 |
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| 107 | THE PUNJAB INFRASTRUCTURE (DEVELOPMENT AND REGULATION) AMENDMENT BILL, 2021 |
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| 108 | THE PUNJAB SCHOOL EDUCATION BOARDÇAMENDMENT) BILL, 2021 |
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| 109 | THE PUNJAB (INSTITUTIONS AND OTHER BUILDINGS) TAX (REPEAL) BILL, 2021 |
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| 110 | BILL NO.1-PLA-2022, The Punjab Appropriation Bill, 2022 |
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| 111 | BILL NO.2-PLA-2022, The Punjab Appropriation(Vote-On-Account) Bill, 2022 |
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| 112 | BILL No. 21-PLA-2021, THE SHAHEED BHAGAT SINGH STATE UNIVERSITY BILL, 2021 |
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| 113 | Bill No. 15-PLA-2020, Sri Guru Teg Bahadur State University of Law, Punjab Bill, 2020 |
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| 114 | Bill No. 16-PLA-2020, The Punjab Good Conduct Prisoners (Temporary Release) Amendment Bill, 2020 |
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| 115 | Bill No.17-PLA-2020, The Punjab Fiscal Responsibility and Budget Management (Second Amendment) Bill, 2020 |
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| 116 | Bill No. 18-PLA-2020, The Punjab Clinical Establishments (Registration and Regulation) Bill, 2020 |
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| 117 | Bill No. 19-PLA-2020, The Contract Labour (Regulation and Abolition) (Punjab Amendment) Bill, 2020 |
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| 118 | Bill No. 20-PLA-2020, The Industrial Disputed (Punjab Amendment) Bill, 2020 |
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| 119 | Bill No. 21-PLA-2020, The Punjab Goods and Services Tax (Second Amendment) Bill, 2020 |
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| 120 | Bill No. 24-PLA-2020, The Punjab Bhondedar, Butemar, Dohlidar, Insar, Miadi, Mukarraidar, Mundhimar, Panahi, Qadeem, Saunjidar or Taraddadkar (Vesting of Proprietary Rights) Bill, 2020 |
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| 121 | Bill No. 25-PLA-2020, The Punjab State Vigilance Commission Bill, 2020 |
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| 122 | BILL NO. 26-PLA-2020, THE REGISTRATION (PUNJAB AMENDMENT) BILL, 2020 |
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| 123 | BILL NO. 27-PLA-2020, THE PUNJAB TISSUE CULTURE BASED SEED POTATO BILL, 2020 |
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| 124 | BILL NO. 28-PLA-2020, THE PUNJAB LAND REVENUE (AMENDMENT) BILL, 2020 |
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| 125 | BILL NO. 29-PLA-2020, THE PUNJAB (WELFARE AND SETTLEMENT OF LANDLESS, MARGINAL AND SMALL OCCUPANT FARMERS) ALLOTMENT OF STATE GOVERNMENT LAND BILL, 2020 |
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| 126 | BILL NO. 30-PLA-2020, THE FACTORIES (PUNJAB AMENDMENT) BILL, 2020 |
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| 127 | BILL NO. 31-PLA-2020, THE CODE OF CIVIL PROCEDURE (PUNJAB AMENDMENT) BILL, 2020 |
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| 128 | BILL NO. 32-PLA-2020, THE FARMERS' PRODUCE TRADE AND COMMERCE (PROMOTION AND FACILITATION)(SPECIAL PROVISIONS AND PUNJAB AMENDMENT) BILL, 2020 |
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| 129 | BILL NO. 33-PLA-2020, THE FARMERS' (EMPOWERMENT AND PROTECTION) AGREEMENT ON PRICE ASSURANCE AND FARM SERVICES (SPECIAL PROVISIONS AND PUNJAB AMENDMENT) BILL, 2020 |
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| 130 | BILL NO. 34-PLA-2020, THE ESSENTIAL COMMODITIES (SPECIAL PROVISIONS AND PUNJAB AMENDMENT) BILL, 2020 |
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| 131 | BILL NO. 1-PLA-2020, THE PUNJAB RIGHT TO BUSINESS BILL, 2020 |
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| 132 | BILL NO. 3-PLA-2020, THE PUNJAB WATER RESOURCES (MANAGEMENT AND REGULATION) BILL, 2020 |
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| 133 | BILL NO. 4-PLA-2020, THE PUNJAB GOODS AND SERVICES TAX (AMENDMENT) BILL,2020 |
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| 134 | BILL NO. 5-PLA-2020, THE PUNJAB PRIVATE HEALTH SCIENCES EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION, FIXATION OF FEE AND MAKING OF RESERVATION) AMENDMENT BILL, 2020 |
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| 135 | BILL NO. 9-PLA-2020, THE PUNJAB APPROPRIATION BILL, 2020 |
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| 136 | BILL NO. 10-PLA-2020, THE PUNJAB APPROPRIATION (NO.2) BILL, 2020 |
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| 137 | BILL NO. 11-PLA-2020, THE PUNJAB PRISONS DEVELOPMENT BOARD BILL, 2020 |
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| 138 | BILL NO. 12-PLA-2020, THE PUNJAB MANAGEMENT AND TRANSFER OF MUNICIPAL PROPERTIES BILL,2020 |
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| 139 | BILL NO. 13-PLA-2020, THE PUNJAB FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) BILL,2020 |
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| 140 | BILL NO. 14-PLA-2020,THE PUNJAB SLUM DWELLERS (PROPRIETARY RIGHTS) BILL, 2020 |
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| 141 | Bill No. 19-PLA-2019, The Punjab Regulation of Fee of Unaided Educational Institutions (Amendment) Bill, 2019 |
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| 142 | Bill No. 20-PLA-2019, The Punjab State Commission For Scheduled Caste (Amendment) Bill, 2019 |
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| 143 | Bill NO. 21-PLA-2019, The Punjab State Legislature (Prevention of Disqualification) Amendment Bill, 2019 |
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| 144 | Bill No. 18-PLA-2019, The Jagat Guru Nanak Dev Punjab State Open University Bill, 2019 |
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| 145 | BILL NO. 14-PLA-2019, THE PUNJAB TRANSPARENCY IN PUBLIC PROCUREMENT BILL, 2019 |
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| 146 | Bill No. 15-PLA-2019, The Salary and Allowances of Leader of Opposition in Legislative Assembly (Amendment) Bill, 2019 |
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| 147 | Bill No. 16-PLA-2019, The East Punjab Ministers Salaries (Amendment) Bill, 2019 |
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| 148 | BILL NO. 13-PLA-2019, THE PUNJAB URBAN TRANSPORT FUND BILL, 2019 |
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| 149 | Bill No. 17-PLA-2019, The Salaries and Allowances of Deputy Minister Punjab (Amendment) Bill, 2019 |
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| 150 | Bill No. 11-PLA-2019, THE PUNJAB EXCISE (AMENDMENT) BILL, 2019 |
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| 151 | Bill No. 12-PLA-2019, THE MAHARAJA BHUPINDER SINGH PUNJAB SPORTS UNIVERSITY BILL, 2019 |
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| 152 | Bill No. 6-PLA-2019, THE PUNJAB APPRORIATION (No.3) BILL, 2019 |
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| 153 | Bill No. 2-PLA-2019, THE ONE TIME VOLUNTARY DISCOLSURE AND SETELMENT OF BUILDING CONSTRUCTED IN VIOLATIONS OF THE BUILDING BYE-LAWS BILL, 2019 |
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| 154 | Bill No. 3-PLA-2019, THE AMRITSAR WALLED CITY (RECOGNITION OF USEGE) AMENDMENT BILL, 2019 |
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| 155 | Bill No. 9-PLA-2019, THE INDIAN STAMP (PUNJAB AMENDMENT) BILL, 2019 |
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| 156 | Bill No. 7-PLA-2019, THE PUNJAB LEGISLATIVE ASSEMBLY (SALARIES AND ALLOWANCES OF MEMBERS) AMENDMENT BILL, 2019 |
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| 157 | Bill No. 8-PLA-2019, THE PREVENTION OF CRUELTY TO ANIMALS (PUNJAB AMENDMENT) BILL , 2019 |
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| 158 | THE PUNJAB APPROPRIATION BILL, 2019 |
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| 159 | THE PUNJAB APPRORIATION (NO.2) BILL, 2019 |
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| 160 | Bill No. 28-PLA-2018, The Punjab Panchayati Raj (Amendment) Bill, 2018 |
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| 161 | Bill No. 29-PLA-2018, The Punjab Regulation of Cattle Feed, Concentrates and Mineral Mixture Bill, 2018 |
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| 162 | Bill No. 30-PLA-2018, The Punjab Good Conduct Prisoners (Temporary Release) Amendment Bill, 2018 |
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| 163 | Bill No. 31-PLA-2018, The Punjab Goods and Services Tax (Amendment) Bill, 2018 |
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| 164 | BILL No. 18-PLA-2018, THE PUNJAB STATE HIGHER EDUCATION COUNCIL BILL, 2018 |
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| 165 | Bill No. 19-PLA–2018, THE PUNJAB PROTECTION OF INTERESTS OF DEPOSITORS ( IN FINANCIAL ESTABLISHMENTS) BILL, 2018 |
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| 166 | Bill No. 24-PLA-2018, THE SALARY AND ALLOWANCES OF LEADER OF OPPOSITION IN LEGISLATIVE ASSEMBLY (SECOND AMENDMENT) BILL, 2018 |
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| 167 | Bill No. 25-PLA-2018, The Indian Penal Code (Punjab Amendment) Bill, 2018 |
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| 168 | Bill No. 26-PLA-2018, The Code of Criminal Procedure(Punjab Amendment) Bill, 2018 |
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| 169 | Bill No. 27-PLA-2018, The Punjab Police (Second Amendment) Bill, 2018 |
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| 170 | Bill No. 20-PLA-2018, THE PUNJAB SCHEDULED CASTES AND BACKWARD CLASSES (RESERVATION IN SERVICES) AMENDMENT BILL, 2018 |
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| 171 | Bill No. 21-PLA-2018, THE PUNJAB MUNICIPAL INFRASTRUCTURE DEVELOPMENT FUND (AMENDMENT) BILL, 2018 |
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| 172 | Bill No. 22–PLA–2018, THE PUNJAB AGRICULTURAL PRODUCE MARKETS (AMENDMENT) BILL, 2018 |
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| 173 | THE PUNJAB SETTLEMENT OF AGRICULTURAL INDEBTEDNESS (AMENDMENT) BILL, 2018 |
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| 174 | BILL NO.17-PLA-2018, THE PUNJAB STATE LEGISLATURE (PREVENTION OF DISQUALIFACATION ) AMENDMENT BILL,2018 |
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| 175 | THE PUNJAB POLICE (AMENDMENT) BILL, 2018 |
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| 176 | The Punjab Transparency and Accountability in Delivery of Public Service Bill, 2018 |
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| 177 | 7-PLA-2017 THE SALARIES AND ALLOWANCES OF DEPUTY MINISTERS, PUNJAB (AMENDMENT) BILL, 2018 |
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| 178 | THE EAST PUNJAB MINISTERS' SALARIES (AMENDMENT) BILL, 2018 |
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| 179 | THE PUNJAB APPROPRIATION (NO.2) BILL, 2018 |
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| 180 | THE CIGARETTES AND OTHER TOBACCO PRODUCTS (PROHIBITION OF ADVERTISEMENT AND REGULATION OF TRADE AND COMMERCE, PRODUCTION, SUPPLY AND DISTRIBUTION) (PUNJAB AMENDMENT) BILL, 2018 |
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| 181 | BILL NO.11-PLA-2018, THE PUNJAB STATE DEVELOPMENT TAX BILL NO.2018 |
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| 182 | BILL NO.13-PLA-2018, THE PUNJAB LAWS (SPECIAL PROVISIONS FOR REGULARIZATION OF UNAUTHORIZED COLONIES) BILL,2018 |
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| 183 | BILL NO.14-PLA-2018, THE PUNJAB SOCIAL SECURITY BILL,2018 |
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| 184 | BILL NO.15-PLA-2018, THE SALARY AND ALLOWANCECS OF LEADER OPPSITION IN LEGISLATIVE ASSEMBLY (AMENDMENT)BILL,2018 |
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| 185 | BILL NO.16-PLA-2018, THE PUNJAB ROADS AND BRIDGES DEVELOPMENT BOARD (AMENDMENT)BILL,2018 |
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| 186 | 5-PLA-2018 THE PUNJAB APPROPRIATION BILL, 2018 |
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| 187 | BILL NO. 38-PLA-2017, THE PUNJAB STATE COUNCIL FOR AGRICULTURAL EDUCATION BILL,2017 |
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| 188 | BILL NO. 26-PLA-2017, THE PUNJAN CO-OPERATIVE SOCIETIES (SECOND AMENDMENT) BILL,2017 |
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| 189 | BILL NO. 27-PLA-2017,THE PUNJAB EXCISE (SECOND AMENDMENT) BILL,2017 |
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| 190 | BILL NO. 28-PLA-2017, THE PUNJAB SCHOOL EDUCATION BOARD (AMENDMENT) BILL, 2017 |
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| 191 | BILL NO.29-PLA-2017, THE PUNJAB AGRICUTURAL PRODUCE MARKETS (THIRD AMENDMENT) BILL, 2017 |
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| 192 | BILL NO. 30-PLA-2017, THE PUNJAB RURAL DEVELOPMENT (AMENDMENT)BILL, 2017 |
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| 193 | BILL NO. 31-PLA-2017, THE MAHARAJA RANJIT SINGH PUNJAB TECHNICAL UNIVERSITY (SECOND AMENDMENT)BILL, 2017 |
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| 194 | BILL NO. 32-PLA-2017, THE PUNJAB FORFEITURE OF ILLEGALLY ACQUIRED PROPERTY BILL,2017 |
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| 195 | BILL NO. 33-PLA-2017, THE PUNJAB LAND REFORMS (AMENDMENT) BILL, 2017 |
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| 196 | BILL NO. 34-PLA-2017, THE AMRITSAR WALLED CITY (RECOGNITION OF USAGE) AMENDMENT BILL,2017 |
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| 197 | BILL NO. 35-PLA-2017, THE PUNJAB LAND IMPROVEMENT SCHEMES (AMENDMENT) BILL,2017 |
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| 198 | BILL NO. 36-PLA-2017, THE PUNJAB INFRASTRUCTURE (DEVELOPMENT AND REGULATION)SECOND AMENDMENT BILL,2017 |
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| 199 | BILL NO. 37-PLA-2017, THE PUNJAB STATES FARMERS AND FARM WORKERS COMMISSION BILL,2017 |
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| 200 | Bill No. 24-PLA-2017 THE PUNJAB LEGISLATIVE ASSEMBLY (SALARIES AND ALLOWANCES OF MEMBERS) AMENDMENT BILL, 2017 |
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| 201 | Bill No. 25-PLA-2017 THE INDIAN STAMP (PUNJAB AMENDMENT) BILL, 2017 |
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| 202 | BILL NO. 9-PLA-2017, THE KHALSA UNIVERSITY (REPEAL) BILL,2017 |
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| 203 | BILL NO. 11-PLA- 2017, THE PUNJAB CO-OPERATIVE SOCIETIES (AMENDMENT) BILL,2017 |
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| 204 | BILL NO. 12-PLA-2017, THE PUNJAB AGRICULTURAL PRODUCE MARKETS (AMENDMENT) BILL,2017 |
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| 205 | BILL NO. 14-PLA-2017, THE PUNJAB PANCHAYATI RAJ (AMENDMENT) BILL, 2017 |
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| 206 | BILL NO. 15-PLA-2017, THE PUNJAB MUNICIPAL (AMENDMENT) BILL, 2017 |
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| 207 | Bill No. 16-PLA-2017 THE PUNJAB MUNICIPAL CORPORATION (AMENDMENT) BILL, 2017 |
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| 208 | Bill No.17-PLA-2017 THE MAHARAJA RANJIT SINGH PUNJAB TECHNICAL UNIVERSITY (AMENDMENT) BILL, 2017 |
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| 209 | Bill No. 18-PLA-2017 THE IK. GUJRAL PUNJAB TECHNICAL UNIVERSITY (AMENDMENT) BILL, 2017 |
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| 210 | Bill No. 20-PLA-2017 The Punjab Agriculture Produce Markets (Second AMENDMENT) BILL,2017 |
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| 211 | Bill No. 21-PLA-2017 THE PUNJAB INFRASTRUCTURE (DEVELOPMENT AND REGULATION) AMENDMENT BILL, 2017 |
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| 212 | Bill No. 19-PLA-2017 THE PUNJAB EXCISE (AMENDMENT) BILL, 2017 |
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| 213 | Bill No. 22-PLA-2017 THE PUNJAB MUNICIPAL INFRASTRUCTURE DEVELOPMENT FUND (AMENDMENT) BILL, 2017 |
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| 214 | BILL NO. 13-PLA-2017, THE PUNJAB APPROPRIATION (N0.2) BILL, 2017 |
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| 215 | BILL NO.10-PLA-2017, THE PUNJAB GOODS AND SERVICES TAX BILL, 2017 |
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| 216 | BILL NO. 1-PLA- 2017, THE PUNJAB APPROPRIATION BILL, 2017 |
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| 217 | BILL NO. 2-PLA- 2017, THE PUNJAB APPROPRIATION (VOTE-ON-ACCOUNT) BILL,2017 |
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| 218 | BILL NO. 3-PLA- 2017, THE PUNJAB LAW OFFICERS (ENGAGEMENT) BILL, 2017 |
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| 219 | Bill No.-45-PLA-2016, The Punjab Municipal State Legislature Members Amendment Bill, 2016 |
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| 220 | Bill No. 46-pla-2016 The Punjab Right to service Amendment bill,2016 |
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| 221 | Bill No. 47-pla-2016 The Punjab Municipal Corporation Third Amendment bill ,2016 |
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| 222 | Bill No. 48-pla-2016 The Punjab Municipal Second Amendment Bill, 2016 |
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| 223 | Bill No. 49-pla-2016 The Punjab Bureau of Investment Promotion Bill, 2016 |
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| 224 | Bill No. 50-pla-2016 The Punjab State Legislature Members Bill, 2016 |
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| 225 | Bill No. 44-pla-2016 The East Punjab Holdings Amendment Bill,2016 |
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| 226 | Bill No. 41-pla-2016 The municipal corporation Bill ,2016 |
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| 227 | Bill No. 42-pla-2016 The Amritsar Culture and Tourism Development Authority |
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| 228 | Bill No. 42-pla-2016 The Amritsar Culture and Tourism Development Authority |
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| 229 | Bill No. 53-PLA-2016 The Punjab Water Supply and Sewerage Board (Amendment) |
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| 230 | Bill No. 54 -PLA-2026 The C.T. University Bill |
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| 231 | Bill No. 55-PLA-2016 The Punjab AD Hoc, Contractual, Daily Wage, Temporary, Work Charged and Outsourced Employees' Welfare |
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| 232 | Bill No. 56-PLA-2016 The Punjab Regulation of Fee of Unaided Educational Institutions Bill |
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| 233 | Bill No. 57-PLA-2016 The Punjab School Education Board (Amendment) |
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| 234 | Bill No. 58-PLA-2016 The Punjab Bhagwan Valmiki Ji Tirath Sthal (Ram Tirath) Shrine Board Bill |
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| 235 | Bill No. 59-PLA-2016 The Punjab State Commission for Women (Second Amendment) |
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| 236 | Bill No. 60 -PLA-2016 The Punjab State Commission for Minorities (Third Amendment) |
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| 237 | Bill No.-51-PLA-2016, The Punjab Khadi and Village Industries Board (Amendment), 2016 |
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| 238 | Bill No. 52-PLA-2016 The Indian Stamp (Punjab Third Amendment) |
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| 239 | Bill No. 13-PLA_2016 (The Punjab State Commission For Minorities) |
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| 240 | Bill No. 11-PLA-2016 (The Punjab State Commission for Women) |
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| 241 | Bill No. 15-PLA-2016 (The Punjab Gau-Sewa Commission) |
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| 242 | Bill No. 16-PLA-2016 (The Punjab Physiotherapy Council ) |
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| 243 | Bill No. 18-PLA-2016 (The Punjab Privately Managed Aided Colleges) |
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| 244 | Bill No. 19-PLA-2016 (The Punjab Municipal Amendment Bill ) |
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| 245 | Bill No. 20-PLA-2016 (The Punjab Municipal Corporation ) |
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| 246 | Bill No. 12-PLA-2016 (The Punjab State Commission for Women) |
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| 247 | Bill No. 14-PLA-2016 (The Punjab Apropriation No.2) |
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| 248 | The Punjab Settlement Of Agricultural Indebtedness bill, 2016 |
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| 249 | The East Punjab Ministers Salaries (amendment) bill 2015 |
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| 250 | The Amritsar Walled City (Recognition of Usage) bill 2016 |
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| 251 | The Punjab Excise (amendment)bill 2016 |
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| 252 | The Punjab Appropriation(no.3) Bill 2016 |
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| 253 | The Indian Stamp (Punjab Second Amendment) bill, 2016 |
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| 254 | The Punjab Development of Trade, Commerce And Industries (validation) Bil, 2016 |
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| 255 | The Punjab Package Deal Properties(Disposal) Amendment Bill,2016 |
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| 256 | Bill No.-2-PLA-2016, The Court Fees (Punjab Amendment) Bill |
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| 257 | Bill No.-3-PLA-2016, The Indian Stamp (Punjab Amendment) Bill |
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| 258 | Bill No.-1-PLA-2016, The Maharaja Ranjit Singh State Technical University (Amendment) Bill |
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| 259 | Bill No.-7-PLA-2016, The Code of Criminal Procedure (Punjab Amendment) Bill |
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| 260 | Bill No.-8-PLA-2016, The Punjab Plastic Carry Bags (Manufacture, Usage and Disposal) Control (Amendment) Bill |
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| 261 | Bill No.-9-PLA-2016, The Punjab Appropriation Bill |
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| 262 | Bill No.-5-PLA-2016, The Punjab Agricultural Produce Markets (Amendment) Bill |
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| 263 | Bill No.-6-PLA-2016, The Indian Penal Code (Punjab Amendment) Bill |
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| 264 | Bill No.-4-PLA-2016, The Punjab Rural Development (Amendment) Bill |
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| 265 | Bill No.-9-PLA-2016, The Punjab Appropriation Bill |
|
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| 266 | Bill No.-10-PLA-2016, The Punjab Satluj Yamuna Link Canal Land (Transfer of Proprietary Right) Bill |
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| 267 | Bill No.-18-PLA-2015, The RIMT University Bill, 2015 |
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| 268 | Bill No. 22-PLA-2015, THE PUNJAB STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION ) AMENDMENT BILL |
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| 269 | Bill No. 23-PLA-2015, THE PUNJAB SCHOOL. TEACHERS' EXTENSION IN SERVICE BILL |
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| 270 | Bill No. 24-PLA-2015, THE PUNJAB STATE COMMISSION FOR NON-RESIDENT INDIANS (AMENDMENT) BILL |
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| 271 | Bill No. 25-PLA-2015, THE PUNJAB ANCIENT, HISTORICAL MONUMENTS, ARCHAEOLOGICAL SITES AND CULTURAL HERITAGE MAINTENANCE BOARD (SECOND AMENDMENT) BILL |
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| 272 | Bill No. 21-PLA-2015, THE PUNJAB GOOD CONDUCT PRISONERS (TEMPORARY RELEASE) AMENDMENT BILL |
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| 273 | Bill No.19 PLA The Punjab Infrastructure Amendment Bill,2015 |
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| 274 | Bill No. 20-pla-2015 The Punjab Protection of Interests of Depositors Bill, 2015 |
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| 275 | Bill No. 17-pla-2015 The Punjab State Legislature Members Amendment Bill,2015 |
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| 276 | Bill No. 17-pla-2015 The Punjab State Legislature Members Amendment bill,2015 |
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| 277 | The Punjab Legislative Assembly Speaker's And Deputy Speaker's Salaries(amendement) bill 2015 |
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| 278 | The Punjab Legislative Assembly (salaries And Allowances of Members) Amendment bill 2015 |
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| 279 | Bill No. 9 PLA 2015 The Surya World University |
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| 280 | Bill No. 10 PLA 2015 The Punjab Ancient, Historical monuments Heritage Maintenance Board (Amendment) |
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| 281 | Bill No. 11 PLA 2015 The Punjab Development of Trade, Commerce and Industries |
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| 282 | Bill No. 12 PLA 2015 The Punjab Regional and Town Planning Development (Amendment) |
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| 283 | BILL NO. 1-PLA-2015 THE PUNJAB SHOPES AND COMMERICAL ESTABLISHMENTS (AMENDMENT) BILL,2015 |
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| 284 | BILL NO.2-PLA-2015 THE MINIMUM WAGES (PUNJAB AMENDMENT) BILL,2015 |
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| 285 | BILL NO.3-PLA-2015 THE PUNJAB AGRICULTURAL PRODUCE MARKETS (AMENDMENT) BILL,2015 |
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| 286 | The Punjab state board of technical education and industrial training (amendment)bill 2015 |
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| 287 | BILL NO.4-PLA-2015 THE PUNJAB APPROPRIATION BILL,2015 |
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| 288 | Bill No. 16-PLA-2015 (The Punjab Legislative Assembly Salaries and Allowance of Members) |
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| 289 | Bill No. 13-PLA-2015 (The State Board of Technical Education and Industrial Training Amendment Bill ) |
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| 290 | BILL NO.36-PLA-2016 The PUNJAB COMPULSORY REGISTRATION OF MARRIAGES (AMENDMENT) BILL, 2016 |
|
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| 291 | BILL NO.37-PLA-2016 THE PUNJAB LAWS (SPECIAL PROVISIONS) BILL, 2016 |
|
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| 292 | BILL NO.38-PLA-2016 THE PUNJAB STATE COMMISSION FOR MINORITIES (SECOND AMENDMENT) BILL, 2016 |
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| 293 | BILL NO.39-PLA-2016 THE KHALSA UNIVERSITY BILL, 2016 |
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| 294 | BILL NO.40-PLA-2016 THE SRI GURU RAM DAS UNIVERSITY OF HEALTH SCIENCES BILL, 2016 |
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| 295 | BILL NO.32-PLA-2016 The PUNJAB REGIONAL AND TOWN PLANNING AND DEVELOPMENT (AMENDMENT)BILL, 2016 |
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| 296 | BILL NO.33-PLA-2016 The PUNJAB RURAL DEVELOPMENT (SECOND AMENDMENT)BILL, 2016 |
|
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| 297 | BILL NO.34-PLA-2016 The PRISONS(PUNJAB AMENDMENT)REPEAL BILL, 2016 |
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| 298 | BILL NO.35-PLA-2016 The PUNJAB VALUE ADDED TAX (AMENDMENT) BILL, 2016 |
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| 299 | BILL NO.31-PLA-2016 The PEPSU TOWNSHIPS DEVELOPMENT BOARD (AMENDMENT)BILL, 2016 |
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