Punjab Vidhan Sabha
16th Legislative Assembly
| Sr. No | Title | English | Punjabi |
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| 1 | Sine Die 12th March 2024 |
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| 2 | Circular dated 4th March 2024 |
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| 3 | Circular Regarding Motion of Thanks |
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| 4 | Circular Regarding official resolution 1st March 2024 |
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| 5 | Circular Regarding Governor Address |
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| 6 | Circular Dated 24 February 2024 |
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| 7 | Circular to All MLA regarding prorogation of punjab Vidhan Sabha FOR its FIFTH SESSION, 2023 |
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| 8 | Notification regarding prorogation of punjab Vidhan Sabha for its FIFTH SESSION, 2023 |
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| 9 | Sine Die 29 November 2023 |
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| 10 | circular regarding prorogation of punjab Vidhan Sabha |
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| 11 | Notification regarding prorogation of punjab Vidhan Sabha |
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| 12 | Circular dated 20th October, 2023 |
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| 13 | Circular Dated 10 October,2023 |
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| 14 | Notice Dated 10-10-2023 |
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| 15 | Sine-Die 20th June, 2023 |
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| 16 | Notice has been received from the Minister for Agriculture & Farmers'Welfare that the following resolution will be moved during the Special Sitting of the 4th Session, 2023 of the Punjab Vidhan Sabha |
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| 17 | Circular Regarding Suspension of Rules dated 18th June,2023. |
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| 18 | Notice regarding special sitting of 4th session of 2023. |
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| 19 | Sine-die 22 March,2023 |
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| 20 | Circular dated 21.03.2023 |
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| 21 | Circular dated 09.03.2023 |
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| 22 | Notice of Amendment on Governor's Address |
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| 23 | Circular To All Honourable Members dated 06.03.2023 |
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| 24 | Circular To All Honourable Members dated 03.03.2023 |
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| 25 | Circular regarding Motion of Thanks on Governor Address |
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| 26 | Circular To All Honourable Members dated 02.03.2023 |
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| 27 | Governor's Address to Punjab Vidhan Sabha In Pursuance of Article 176(1) of the constitution,In The Punjab Vidhan Sabha Hall,Vidhan Bhavan,Chandigarh,On FRIDAY,The 03RD March,2023 AT 10.00 A.M |
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| 28 | Circular To All Honourable Members dated 01.03.2023 |
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| 29 | Circular To All Honourable Members dated 03.02.2023 |
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| 30 | Notification regarding Prorogue the third session of the Sixteenth Punjab Vidhan Sabha |
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| 31 | Sine-Die 3rd October, 2022 |
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| 32 | Circular To All Honourable Members dated 25.09.2022 |
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| 33 | Circular regarding cancellation of 3rd Special Session. |
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| 34 | Circular Regarding Suspension of Rules dated 21st September,2022. |
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| 35 | Circular dated 20 September,2022. |
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| 36 | Notification regarding Prorogue the second(Budget) session of the Sixteenth Punjab Vidhan Sabha. |
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| 37 | Circular Dated 14th July, 2022 |
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| 38 | Sine-Die 30th June, 2022 |
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| 39 | Notification regarding Sardar Jai Krishan Singh, MLA has been elected as Deputy Speaker of the Punjab. |
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| 40 | Circular Regarding Agnipath Scheme date 29th June,2022 |
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| 41 | Circular regarding Punjab University date 29th June,2022 |
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| 42 | Direction by the Honble Speaker,Under rule 15 |
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| 43 | Circular Dated 15th June,2022 |
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| 44 | Circular regarding Motion of Thanks on Governor Address |
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| 45 | Circular Dated 15th June,2022 |
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| 46 | Circular Dated 18th April,2022 |
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| 47 | Notification dated 18th April,2022 |
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| 48 | Official Resolution Special Sitting(Revised) |
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| 49 | Sine-Die 1st April , 2022 |
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| 50 | Official Resolution Special Sitting |
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| 51 | Calling of Session Notice |
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| 52 | Notice regarding Suspension of Rules |
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| 53 | Sine-Die 22nd March, 2022 |
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| 54 | Circular dated 19th March,2022 |
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| 55 | Governor's Address to Punjab Vidhan Sabha In Pursuance of Article 176(1) of the constitution,In The Punjab Vidhan Sabha Hall,Vidhan Bhavan,Chandigarh,On Monday,The 21st March,2022 At 2.00 P.M |
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| 56 | The Punjab Legislative Assembly(Disqualification of Members on Ground of Defection) Rules,2020 ਅਧੀਨ ਮੈਂਬਰਾਂ ਦੁਆਰਾ ਦਿੱਤੀ ਜਾਣ ਵਾਲੀ ਜਾਣਕਾਰੀ । |
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| 57 | 16ਵੀਂ ਵਿਧਾਨ ਸਭਾ ਦਾ ਪਹਿਲਾ ਸਮਾਗਮ ਵੀਰਵਾਰ,17 ਮਾਰਚ,2022 ਨੂੰ 11:00 ਵਜੇ ਸਵੇਰੇ । |
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| 58 | 16ਵੀਂ ਪੰਜਾਬ ਵਿਧਾਨ ਸਭਾ ਦਾ ਪਹਿਲਾ ਸਮਾਗਮ-ਮੈਂਬਰਾਂ ਦੁਆਰਾ ਸਹੁੰ/ ਪ੍ਰਤਿਗਿਆ । |
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| 59 | Circular regarding Order of Dissolution, dated 11th March,2022 |
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| 60 | Circular dated 23rd November,2021 |
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| 61 | Sine-Die 11th November, 2021 |
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| 62 | Circular dated 8th November,2021 |
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| 63 | Circular regarding Punjab ordinance No.2 of 2021 and Punjab ordinance No.3 of 2021 |
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| 64 | Circular regarding offical resolution |
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| 65 | Circular dated 3rd November,2021 |
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| 66 | Notification Regarding Prorogation of 15th Session(Special) |
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| 67 | Circular Regarding Prorogation of 15th Session(Special) |
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| 68 | Sine-Die 3rd September, 2021 |
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| 69 | Circular Dated 02 September,2021 |
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| 70 | Circular Regarding Suspension of Rules |
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| 71 | Notification Regarding Prorogation of 14th Budget Session |
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| 72 | Sine-Die 10th March, 2021 |
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| 73 | Notification Dated 5th March, 2021 |
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| 74 | Amendment Notice 02 March,2021 (for notice 1) |
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| 75 | Amendment Notice 02 March,2021 For (Notice 2 and 4) |
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| 76 | Amendment Notice 02 March,2021 (for notice 5) |
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| 77 | Amendment Notice 02 March,2021 (for notice 3) |
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| 78 | Amendment Notice 02 March,2021 (for notice 6) |
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| 79 | Amendment Notice 02 March,2021 (for notice 7) |
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| 80 | Notification Dated 2nd march,2021 |
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| 81 | GOVERNOR'S ADDRESS |
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| 82 | GOVERNOR'S ADDRESS |
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| 83 | GOVERNOR'S ADDRESS TO PUNJAB VIDHAN SABHA IN PURSUANCE OF ARTICLE 176(1 ) OF THE CONSTITUTION, IN THE PUNJAB VIDHAN SABHA HALL, VIDHAN BHAWAN, CHANDIGARH, ON MONDAY, THE 1ST MARCH, 2021 AT 11.00 AM |
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| 84 | Notification Dated 23rd February,2021 |
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| 85 | Notification Dated 22nd February,2021 |
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| 86 | Notification Dated 26 th November,2020 |
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| 87 | Sine-Die 21st October,2020 |
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| 88 | Office Resolution dated The 20th October, 2020 |
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| 89 | Circular Regarding Factories (Punjab Amendment)Ordinance,2020(Punjab Ordinance No.3 of 2020) |
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| 90 | Notification Dated The 16th October,2020 |
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| 91 | Circular Dated The 16th October, 2020 |
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| 92 | Regarding Session of Punjab Vidhan Sabha |
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| 93 | Notification regarding prorogation of Tweleth Session |
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| 94 | Sine-Die 28th August,2020 |
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| 95 | Circular Regarding PunjabClinical (Registration & Regulation)Ordinance,2020(Punjab Ordinance 2 of 2020) |
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| 96 | Circular Regarding Punjab Good Conduct Prisons(Temporary Release)Amendment Ordinance,2019(Punjab Ordinance 1 of 2020) |
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| 97 | Prorogue Notification 11th session, Circular 2 |
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| 98 | Prorogue Notification 11th session, Circular 1 |
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| 99 | Sine-Die 4th March,2020 |
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| 100 | Circular Dated 28th February,2020 |
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| 101 | Notice issue regarding presentation of Budget Estimate for the year 2020-21 |
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| 102 | Circular Dated 20th February,2020 |
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| 103 | Circular Dated 20th February,2020 |
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| 104 | Circular Dated 20th February,2020 |
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| 105 | Circular Dated 18th February,2020 |
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| 106 | Circular Dated 17th February,2020 |
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| 107 | Notification 1st February ,2020 |
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| 108 | Notification regarding prorogation of Special(Tenth) Session |
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| 109 | Sine-Die 17TH January,2020 |
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| 110 | Circular dated 16TH January,2020 |
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| 111 | HONOURABLE GOVERNOR'S ADDRESS TO PUNJAB VIDHAN SABHA IN PURSUANCE OF ARTICLE 176(1 ) OF THE CONSTITUTION, IN THE PUNJAB VIDHAN SABHA HALL, VIDHAN BHAWAN, CHANDIGARH, ON THURSDAY, THE 16TH JANUARY, 2020 AT 11.00 AM |
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| 112 | Notification The 14th January, 2020 |
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| 113 | Sine-die 26th November,2019 |
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| 114 | Notification regarding prorogation of Special(Ninth) Session |
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| 115 | Circular dated 26th November, 2019 |
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| 116 | Circular dated 24th November, 2019 |
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| 117 | Sine-die 7th November,2019 |
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| 118 | Notification The 06th November, 2019 |
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| 119 | Circular dated 4th November, 2019 |
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| 120 | Sine-die 6 August,2019 |
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| 121 | Circular Regarding Punjab Sport university Ordinance,2019(Punjab Ordinance No.3 of 2019) |
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| 122 | Circular Regarding Punjab Excise (Amendment)Ordinance,2019(Punjab Ordinance No .2 of 2019) |
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| 123 | Sine-die 25th March,2019 |
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| 124 | Circular Dated 25th March, 2019 |
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| 125 | Circular dated 25th February, 2019 |
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| 126 | Notice regarding Starred Questions Dated 21st FEBRUARY, 2019 |
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| 127 | Notice regarding Starred and Unstarred Questions Dated 15th Feb 2019 7th |
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| 128 | Circular Under rule 15 of the Rule of Procedure and Conduct of Business Dated 15th Feb 2019 |
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| 129 | Circular dated 12th February, 2019 |
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| 130 | HONOURABLE GOVERNOR'S ADDRESS TO PUNJAB VIDHAN SABHA IN PURSUANCE OF ARTICLE 176(1 ) OF THE CONSTITUTION, IN THE PUNJAB VIDHAN SABHA HALL, VIDHAN BHAWAN, CHANDIGARH, ON TUESDAY, THE 12THFeb, 2019 AT 11.00 AM |
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| 131 | Circular dated 1st February, 2019 |
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| 132 | Circular dated 5th February, 2019 |
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| 133 | Circular dated 21st March, 2018 |
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| 134 | Circular dated 24th March, 2018 |
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| 135 | Notification for MLA's, 16th March, 2018 |
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| 136 | HONOURABLE GOVERNOR'S ADDRESS TO PUNJAB VIDHAN SABHA IN PURSUANCE OF ARTICLE 176(1 ) OF THE CONSTITUTION, IN THE PUNJAB VIDHAN SABHA HALL, VIDHAN BHAWAN, CHANDIGARH, ON TUESDAY, THE 20TH MARCH, 2018 AT 11.00 AM |
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