1
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Regarding The Instructions Given By The Government From Time To Time Regarding Showing Due Respect/respect To The Honorable Members Of The Punjab Vidhan Sabha And Dealing With Them By The Government Institutions.
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2
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The Punjab State Legislature Members (Pension And Medical Facilities Regulation) Act, 1977 (As Amended Upto Date) And The Punjab State Legislature Members (Pension And Medical
facilities Regulation) Rules, 1984 (As Amended Upto Date).
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3
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Punjab Vidhan Sabha Rules Regulating Admission Of Representatives Of The Newspapers And News Agencies To The Press Gallery
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4
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Group-d Service Rules, 2020
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5
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Ministerial Service (Group-c) Rules, 2020
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6
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Subordinate Service (Group-b) Rules, 2020
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7
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Group-a Rules, 2020
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8
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Acts And Rules Part-ii
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9
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Acts And Rules Part-i
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10
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Disqualification Of Members On Ground Of Defection Rules, 2020.
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